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State of Rajasthan - Section

Section 18 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

18. Conditions of pay and allowances.

- The pay and allowances of an employee begins when he takes over the charge of the post in respect of which they are earned and ceases to draw as soon as he ceases to discharge the duties of the post:Provided that pay and allowances shall be drawn from the date of assuming duties if charge is taken over before noon of that date.