Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(33)(ii) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(ii)a new building, new structure or new installation or any extension thereof, in the case of any other service,