Supreme Court - Daily Orders
Dr Ravi Shankar Vedam vs Tiffins Barytes Asbestos And Paints Ltd on 6 November, 2023
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 5516/2023
DR RAVI SHANKAR VEDAM APPELLANT(S)
VERSUS
TIFFINS BARYTES ASBESTOS AND PAINTS LTD & ORS. RESPONDENT(S)
WITH
CIVIL APPEAL NO. OF 2023
(@ Diary No. 30189/2023)
O R D E R
Delay condoned.
We do not find any good ground and reason to interfere with the impugned judgment(s) and hence, the present appeals are dismissed.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (S.V.N. BHATTI) NEW DELHI;
NOVEMBER 06, 2023.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.11.07 17:11:37 IST Reason: ITEM NO.42 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 5516/2023 DR RAVI SHANKAR VEDAM Appellant(s) VERSUS TIFFINS BARYTES ASBESTOS AND PAINTS LTD & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.176895/2023-STAY APPLICATION and IA No.183827/2023-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH Diary No. 30189/2023 (XVII) (FOR ADMISSION and IA No.183058/2023-STAY APPLICATION and IA No.183060/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Date : 06-11-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE S.V.N. BHATTI For Appellant(s) Mr. E. Om Prakash, Sr. Adv.* Mr. Raktim Gogoi, Adv.
Mr. A. Baskar, Adv.
Mr. M. Vel Marugan, Adv.
Mr. G. Anuradha, Adv.
Mr. Mayank Jain, Adv.
Mr. Kartikey Singh, Adv. Mr. Shivam Pal Sharma, Adv. Mr. S. Vinod, Adv.
Mr. Umesh Dubey, Adv.
Mr. Vishal, Adv.
Ms. Madhulika, Adv.
Mr. Manoj K. Mishra, AOR For Respondent(s) Mr. Kapil Sibal, Sr. Adv. Mr. Rana Mukherjee, Sr. Adv. Mr. Jayant Mohan, AOR Ms. Adya Shree Dutta, Adv.
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeals are dismissed in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file) * No appearance slip received.