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[Cites 0, Cited by 0] [Section 215] [Entire Act]

Bengal Presidency - Subsection

Section 215(c) in Police Regulations, Bengal , 1943

(c)This order also applies to all police-stations which adjoin districts of Bihar, Orissa and Assam and the State of Cooch Behar, and interchange of constables with such districts should be made in the same manner as with districts in the province.