Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36B] [Entire Act] State of Uttar Pradesh - Subsection Section 36B(2) in The United Provinces Indian Medicine Act, 1939 (2)[ The Registrar shall function as the Secretary of the Faculty.] [Inserted by U. P. Act No. 35 of 1975, Section 6 (w.e.f. 13-8-1975).]
