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[Cites 0, Cited by 0] [Section 26X(2)] [Section 26X] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26X(2)(c) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(c)the salaries and allowances and other conditions of service of officers and other employees of the Board and or officers referred to in sub-section (2) of section 23 ;