Supreme Court - Daily Orders
M/S. Indo Gulf Corporation Ltd. vs Commissioner Of Income Tax 1 on 6 November, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.28 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28466/2017
(Arising out of impugned final judgment and order dated 10-07-2017
in ITA No. 73/2005 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
M/S. INDO GULF CORPORATION LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX-1 Respondent(s)
(FOR ADMISSION and I.R. and IA No.109009/2017-AMENDMENT IN CAUSE
TITLE and IA No.113571/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
Date : 06-11-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Arvind Datar, Sr. Adv.
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Rony O. Jhon, Adv.
For M/S. Khaitan & Co.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Civil Appeal No. 1408/2015.
(SONALI SAUND) (CHANDER BALA) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.11.08 17:28:32 IST Reason: