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Patna High Court - Orders

Bhagalpur Electricity Distribution ... vs South Bihar Power Distribution Company ... on 16 January, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Arun Kumar Jha

    IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.20350 of 2021
======================================================
South Bihar Power Distribution Company Limited (a Government of Bihar
Undertaking)

                                                             ... ... Petitioner/s
                                    Versus
Bhagalpur Electricity Distribution Company Private Limited

                                          ... ... Respondent/s
======================================================
                                   with
                   REQUEST CASE No. 147 of 2018
======================================================
South Bihar Power Distribution Co. Ltd., Through Its Chief Engineer
Commercial Sri Vijay Kumar

                                                             ... ... Petitioner/s
                                  Versus
S P M L Infra Ltd. and Anr

                                          ... ... Respondent/s
======================================================
                                   with
              Civil Writ Jurisdiction Case No. 13762 of 2018
======================================================
S P M L Infra Limited

                                                             ... ... Petitioner/s
                                 Versus
South Bihar Power Distribution Company Ltd. and Anr

                                          ... ... Respondent/s
======================================================
                                   with
                Miscellaneous Appeal No. 635 of 2021
======================================================
South Bihar Power Distribution Company Limited (a Government of Bihar
Undertaking)

                                                             ... ... Appellant/s
                                    Versus
Bhagalpur Electricity Distribution Company Private Limited

                                          ... ... Respondent/s
======================================================
                                   with
                 Miscellaneous Appeal No. 638 of 2021
======================================================
South Bihar Power Distribution Company Limited
 Patna High Court CWJC No.20350 of 2021(13) dt.16-01-2023
                                           2/3




                                                                 ... ... Appellant/s
                                           Versus
       Bhagalpur Electricity Distribution Company Private Limited,

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                             REQUEST CASE No. 5 of 2022
       ======================================================
       Bhagalpur Electricity Distribution Company Private Ltd.

                                                                      ... ... Petitioner/s
                                        Versus
       South Bihar Power Distribution Company Ltd.,

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Civil Writ Jurisdiction Case No. 20350 of 2021)
       For the Petitioner/s      :       Mr. Umesh Prasad Singh, Sr. Advocate
                                         Mr. Kumar Manish, Advocate
                                         Mr. Anand K. Ojha, Advocate
                                         Mr. Vaibhava Veer Shanker, Advocate
       For the Respondent/s      :       Mr. Ashish Giri, Advocate
       (In REQUEST CASE No. 147 of 2018)
       For the Petitioner/s      :       Mr. Umesh Prasad Singh, Sr. Advocate
                                         Mr. Kumar Manish, Advocate
                                         Mr. Anand K. Ojha, Advocate
                                         Mr. Vaibhava Veer Shanker, Advocate
       For the Respondent No.1:          Mr. Pranav Kumar, Advocate
       For the Respondent No.2:          Mr. Ashish Giri, Advocate
       (In Civil Writ Jurisdiction Case No. 13762 of 2018)
       For the Petitioner/s      :       Mr. Pranav Kumar, Advocate
       For the Respondent/s      :       Mr. Umesh Prasad Singh, Sr. Advocate
                                         Mr. Kumar Manish, Advocate
                                         Mr. Anand K. Ojha, Advocate
                                         Mr. Vaibhava Veer Shanker, Advocate
       For the Respondent No.2:          Mr. Ashish Giri, Advocate
       (In Miscellaneous Appeal No. 635 of 2021)
       For the Appellant/s       :       Mr. Umesh Prasad Singh, Sr. Advocate
                                         Mr. Kumar Manish, Advocate
                                         Mr. Anand K. Ojha, Advocate
                                         Mr. Vaibhava Veer Shanker, Advocate
       For the Respondent/s      :       Mr. Ashish Giri, Advocate
       (In Miscellaneous Appeal No. 638 of 2021)
       For the Appellant/s       :       Mr. Umesh Prasad Singh, Sr. Advocate
                                         Mr. Kumar Manish, Advocate
                                         Mr. Anand K. Ojha, Advocate
                                         Mr. Vaibhava Veer Shanker, Advocate
       For the Respondent/s      :       Mr. Ashish Giri, Advocate
       (In REQUEST CASE No. 5 of 2022)
       For the Petitioner/s      :       Mr. Ashish Giri, Advocate
                                         Mr. Sumit Kumar Jha, Advocate
                                         Ms. Riya Giri, Advocate
            Patna High Court CWJC No.20350 of 2021(13) dt.16-01-2023
                                                      3/3




                  For the Respondent/s     :       Mr. Umesh Prasad Singh, Sr. Advocate
                                                   Mr. Kumar Manish, Advocate
                                                   Mr. Anand K. Ojha, Advocate
                                                   Mr. Vaibhava Veer Shanker, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE ARUN KUMAR JHA
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

13   16-01-2023

Heard at length.

As prayed on behalf of parties, re-list these cases on 17.01.2023 at 02:15 pm, for further hearing.

(P. B. Bajanthri, J) ( Arun Kumar Jha, J) Ashish/-

U