Patna High Court - Orders
Bhagalpur Electricity Distribution ... vs South Bihar Power Distribution Company ... on 16 January, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Arun Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20350 of 2021
======================================================
South Bihar Power Distribution Company Limited (a Government of Bihar
Undertaking)
... ... Petitioner/s
Versus
Bhagalpur Electricity Distribution Company Private Limited
... ... Respondent/s
======================================================
with
REQUEST CASE No. 147 of 2018
======================================================
South Bihar Power Distribution Co. Ltd., Through Its Chief Engineer
Commercial Sri Vijay Kumar
... ... Petitioner/s
Versus
S P M L Infra Ltd. and Anr
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13762 of 2018
======================================================
S P M L Infra Limited
... ... Petitioner/s
Versus
South Bihar Power Distribution Company Ltd. and Anr
... ... Respondent/s
======================================================
with
Miscellaneous Appeal No. 635 of 2021
======================================================
South Bihar Power Distribution Company Limited (a Government of Bihar
Undertaking)
... ... Appellant/s
Versus
Bhagalpur Electricity Distribution Company Private Limited
... ... Respondent/s
======================================================
with
Miscellaneous Appeal No. 638 of 2021
======================================================
South Bihar Power Distribution Company Limited
Patna High Court CWJC No.20350 of 2021(13) dt.16-01-2023
2/3
... ... Appellant/s
Versus
Bhagalpur Electricity Distribution Company Private Limited,
... ... Respondent/s
======================================================
with
REQUEST CASE No. 5 of 2022
======================================================
Bhagalpur Electricity Distribution Company Private Ltd.
... ... Petitioner/s
Versus
South Bihar Power Distribution Company Ltd.,
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 20350 of 2021)
For the Petitioner/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Anand K. Ojha, Advocate
Mr. Vaibhava Veer Shanker, Advocate
For the Respondent/s : Mr. Ashish Giri, Advocate
(In REQUEST CASE No. 147 of 2018)
For the Petitioner/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Anand K. Ojha, Advocate
Mr. Vaibhava Veer Shanker, Advocate
For the Respondent No.1: Mr. Pranav Kumar, Advocate
For the Respondent No.2: Mr. Ashish Giri, Advocate
(In Civil Writ Jurisdiction Case No. 13762 of 2018)
For the Petitioner/s : Mr. Pranav Kumar, Advocate
For the Respondent/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Anand K. Ojha, Advocate
Mr. Vaibhava Veer Shanker, Advocate
For the Respondent No.2: Mr. Ashish Giri, Advocate
(In Miscellaneous Appeal No. 635 of 2021)
For the Appellant/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Anand K. Ojha, Advocate
Mr. Vaibhava Veer Shanker, Advocate
For the Respondent/s : Mr. Ashish Giri, Advocate
(In Miscellaneous Appeal No. 638 of 2021)
For the Appellant/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Anand K. Ojha, Advocate
Mr. Vaibhava Veer Shanker, Advocate
For the Respondent/s : Mr. Ashish Giri, Advocate
(In REQUEST CASE No. 5 of 2022)
For the Petitioner/s : Mr. Ashish Giri, Advocate
Mr. Sumit Kumar Jha, Advocate
Ms. Riya Giri, Advocate
Patna High Court CWJC No.20350 of 2021(13) dt.16-01-2023
3/3
For the Respondent/s : Mr. Umesh Prasad Singh, Sr. Advocate
Mr. Kumar Manish, Advocate
Mr. Anand K. Ojha, Advocate
Mr. Vaibhava Veer Shanker, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
13 16-01-2023Heard at length.
As prayed on behalf of parties, re-list these cases on 17.01.2023 at 02:15 pm, for further hearing.
(P. B. Bajanthri, J) ( Arun Kumar Jha, J) Ashish/-
U