Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Odisha - Subsection Section 104(1) in The Orissa Development Authorities Act, 1982 (1)The Authority shall furnish to the State Government such reports, returns and other information, as the State Government may, from time to time, require.