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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(7) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(7)The Board shall, on receipt of the application in specified form with necessary fees from any candidate, shall supply photo-copies of his/her answer books in the subject/s so desired, if such application is received through the Head of the institution within ten days of declaration of results, as per the norms specified by the Board.