Punjab-Haryana High Court
M/S Hero Cycles Limited vs Punjab State Power Corporation Limited ... on 17 March, 2020
Author: Lisa Gill
Bench: Lisa Gill
106 IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No. 5089 of 2020
Date of Decision: March 17, 2020
M/s Hero Cycles Ltd. ....Petitioner
Versus
Punjab State Power Corporation Ltd. and others ....Respondents
CORAM: HON'BLE MRS. JUSTICE LISA GILL
Present: Mr. Jivtesh Singh Nagi, Advocate
for the petitioner.
***
Lisa Gill, J.
Learned counsel for the petitioner at this stage seeks to withdraw this petition with liberty to the petitioner to avail the remedy/remedies as may be available to it in accordance with law.
Dismissed as withdrawn with liberty aforementioned.
March 17, 2020 (Lisa Gill) rts Judge
Whether speaking/reasoned : Yes/No. Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 22-03-2020 04:48:35 :::