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Punjab-Haryana High Court

M/S Hero Cycles Limited vs Punjab State Power Corporation Limited ... on 17 March, 2020

Author: Lisa Gill

Bench: Lisa Gill

106             IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                             CHANDIGARH

                                     Civil Writ Petition No. 5089 of 2020
                                       Date of Decision: March 17, 2020

M/s Hero Cycles Ltd.                                                 ....Petitioner

                             Versus
Punjab State Power Corporation Ltd. and others                ....Respondents

CORAM: HON'BLE MRS. JUSTICE LISA GILL

Present:        Mr. Jivtesh Singh Nagi, Advocate
                for the petitioner.


                    ***
Lisa Gill, J.

Learned counsel for the petitioner at this stage seeks to withdraw this petition with liberty to the petitioner to avail the remedy/remedies as may be available to it in accordance with law.

Dismissed as withdrawn with liberty aforementioned.

March 17, 2020                                         (Lisa Gill)
rts                                                      Judge


Whether speaking/reasoned : Yes/No. Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 22-03-2020 04:48:35 :::