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[Cites 0, Cited by 0] [Section 400] [Entire Act]

State of Punjab - Subsection

Section 400(6) in Punjab Jail Manual, 1996

(6)Female prisoners shall be searched by a female warder.Note. - The search must be thorough, as prisoners not infrequently conceal articles in their hair and other parts of their persons. For the disposal of property removed from prisoners, see Chapter XII.