Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(4) in Rajasthan Public Procurement Rules, 2012 (4)Registration Charges as specified in the bidding documents shall be deposited through e-payment gateway as per Reserve Bank of India Guidelines, as and when the facility is made available.
