Delhi High Court - Orders
M/S Sag Infrastructure Developers Pvt. ... vs Mr. Sanjay Goel And Anr. & Anr on 4 September, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 113/2021
M/S SAG INFRASTRUCTURE DEVELOPERS PVT. LTD.
..... Plaintiff
Through: Ms.Tulika Bhatnagar and Mr.Vibhu
Kumar Singhal, Advocates
versus
MR. SANJAY GOEL AND ANR. & ANR.
..... Defendants
Through: Mr.Mayank Wadhwa, Mr.Shorya
Goel and Ms.Niti Khanna, Advocates
Mr. Rajeev Shukla Advocate for D-2
CORAM:
MS. VANDANA JAIN (DHJS) JOINT REGISTRAR(JUDICIAL)
ORDER
% 04.09.2023 Application for condonation of delay in filing replication was dismissed by the Hon'ble Court on 11.08.2023.
Joint Document Schedule in terms of Rule 7 A of Chapter VII of the Delhi High Court (Original Side) Rules, 2018 be filed physically by plaintiff after getting it signed from defendants within four weeks thereafter.
Documents, if e-filed be filed physically by parties so as to mark the exhibits.
Put up for marking of exhibits to the documents on 18.12.2023.
VANDANA JAIN (DHJS) JOINT REGISTRAR(JUDICIAL) SEPTEMBER 4, 2023/tp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:31:29