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State of Karnataka - Section

Section 1 in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

1. Short title and Commencement.

(1)This Act may be called the Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009.
(2)It shall come into force on such date as the State Government may, by notification, appoint.