Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iii) in The National Commission For The Scheduled Tribes (Specification Of Other Functions) Rules, 2005 (iii)Measures to be taken for the development of tribals and to work for more viable livelihood strategies;
