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State of Rajasthan - Section

Section 9 in The Rajasthan Charitable Endowments Rules, 1961

9. Record of securities returned by the Treasurer.

- The Treasurer will keep a record in Form No. 10 (see Appendix J) of all securities returned by him. The returns will also be entered in Form No. 2 (see Appendix B) whereby the amount returned will be deducted from the capital of the endowment concerned.