Section 90 in M.P. Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950
90. Repeal.
- The Kawardha State Wajib-ul-arz Amendment Act, 1947 (XXI of 1947), shall, as from the date of vesting of the area to which the said Act applies, be repealed.
