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State of Tamilnadu - Section

Section 68 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

68.

Wilful transgressions of any of the foregoing Articles will render an aided school liable to the suspension, reduction or withdrawal of grant to forfeiture, of the right to prepare pupils for school leaving certificate and of the right to scholarships; and in the case of a recognized unaided school, to the loss of recognition and attendant privileges.