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Union of India - Section

Section 170 in The Finance Act, 2018

170. Amendment of section 33.

- In section 33 of the principal Act, in sub-section (2), for the words, brackets and figures "sub-section (2) of section 227 of the Companies Act, 1956", the words, brackets and figures "sub-section (2) of section 143 of the Companies Act, 2013" shall be substituted.