Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(1) in Karnataka Debt Relief Act, 2018 (1)"Agriculture" includes, -(i)aquaculture;(ii)horticulture;(iii)the raising of crops, grass or garden produce;(iv)dairy farming;(v)poultry farming;(vi)breeding of livestock;(vii)grazing; and(viii)Sericulture.
