Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 14 vs M/S. Aditya Birla Telecom Ltd on 7 January, 2021
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.9 Court 6 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21862/2020
(Arising out of impugned final judgment and order dated 26-03-2019
in ITA No. 1502/2016 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX 14 Petitioner(s)
VERSUS
M/S. ADITYA BIRLA TELECOM LTD Respondent(s)
(FOR I.R. and IA No.108370/2020-CONDONATION OF DELAY IN FILING )
Date : 07-01-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. H.R. Rao, Adv.
Ms. Niranjna Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application, if any, stands disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.01.07 17:03:01 IST Reason: