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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 14 vs M/S. Aditya Birla Telecom Ltd on 7 January, 2021

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.9                    Court 6 (Video Conferencing)            SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21862/2020

     (Arising out of impugned final judgment and order dated 26-03-2019
     in ITA No. 1502/2016 passed by the High Court Of Judicature At
     Bombay)

     PR. COMMISSIONER OF INCOME TAX 14                                   Petitioner(s)

                                                    VERSUS

     M/S. ADITYA BIRLA TELECOM LTD                      Respondent(s)
     (FOR I.R. and IA No.108370/2020-CONDONATION OF DELAY IN FILING )

     Date : 07-01-2021                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                       HON'BLE MR. JUSTICE R. SUBHASH REDDY
                                       HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                 Mr. H.R. Rao, Adv.
                                       Ms. Niranjna Singh, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending application, if any, stands disposed of.

(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.01.07 17:03:01 IST Reason: