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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(c) in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

(c)The check-measurement of every work the cost of which does not exceed Rs. 8,000 in the case of original work and Rs. 12,000 in case of maintenance work, the Municipal Engineer, Grade-III shall check-measure where there is such an Engineer and also a Municipal Supervisor who shall record the measurements. In case where there is Municipal Engineer, Grade III but no Municipal Supervisor, the Municipal Engineer, should record the measurements and in this case, no check-measurement in necessary.