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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(4)(b) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.