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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(3)The application shall be submitted in triplicate and shall be accompanied by a fee of Rs.500/- (Rupees five hundred only).