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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(5)The decision to withdraw or to restore the certificate, or recognition of the organisation may be taken, on the basis of a through investigation by a specially constituted advisory board under Section 62 of the Act.