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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(1)(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)in case there is banking or assisting locomotive behind, the Loco pilot shall sound the prescribed code of whistle to inform the Loco pilot of a banking or assisting locomotive, and