Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Rajasthan - Section Section 54 in Rajasthan Tenancy (Government) Rules, 1955 54. Verification of application. - The application shall be verified as a pleading in accordance with Rule 15 of Order VI of the Code of Civil Procedure (V of 1908).
