Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(3)It shall come into force when after receiving the assent of his Highness the Maharaja Bahadur it is published in the Jammu and Kashmir Government Gazette.