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State of Gujarat - Section

Section 9 in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

9. Supernumerary Seats.

(1)The supernumerary seats shall be filled in accordance with the directions of the All India Council of Technical Education, New Delhi and Ministry of Human Resources Development, Government of India.
(2)
(a)Notwithstanding anything contained in these rules, two supernumerary seats in each college or institute shall be filled by the candidates who are migrants of the State of Jammu and Kashmir, in accordance with the directions from the All India Council of Technical Education, New Delhi and Ministry of Human Resources Development, Government of India, subject to the eligibility criteria prescribed in these rules.
(b)Such candidate shall be exempted from appearing in the Common Management Aptitude Test (CMAT) as prescribed by AICTE.