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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(2)(l) in Puducherry Town and Country Planning Act, 1969

(l)construction of buildings and houses generally and housing or rehousing of persons displayed by the proposals, made in the plan either within the area of such plan or outside such area;