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Securities And Exchange Board Of India - Section

Section 8 in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

8. Procedure for registration.

- The Board on being satisfied that the applicant is eligible, shall send an intimation to the applicant mentioning the category for which the applicant has been found eligible for the grant of certificate and grant a certificate in Form B subject to payment of fees specified in regulation 12.