Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Greater Bengaluru City Corporation - Section 27(1) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (1)'bribery' as defined in clause (1) of section 123 of the Representationof the Peoples Act, 1951 (Central Act 43 of 1951) for the time being in force;
