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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(1)(f) in Arunachal Pradesh Nursing Council Act, 2011

(f)regulating the conditions under which Institutions for nursing the sick, maternity and child welfare may be approved and recognized by the Council;