Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(1) in Statutes of the Homoeopathy University, Jaipur, 2011 (1)A Dean shall be appointed for each Faculty by the President, pursuant to Section 17 of the Act for a period of three years.
