Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(3)(b) in The Goa Value Added Tax Act, 2005

(b)any such particulars to the Government or to any person acting in the execution of this Act or to any person for the purposes of this Act; or