Delhi High Court - Orders
Medical Council Of India vs Sangeeta Sharma And Anr on 21 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10451/2017 & CM APPLs. 42707-42708/2017, 42710/2017
MEDICAL COUNCIL OF INDIA ..... Petitioner
Through: Mr. Vikas Singh, Sr. Advocate with
Mr. T. Singhdev, Ms. Puja Sarkar,
Mr. Tarun Verma, Ms. Biakthansangi
Das, Ms. Amandeep Kaur and Mr.
Abhijit, Advs.
versus
SANGEETA SHARMA AND ANR. ..... Respondents
Through: Mr. Adit S. Pujari, Ms. Vriti Anand
and Ms. Surabhi Dhar, Adv. for R-1.
Mr. Kirtiman Singh, CGSC and Mr.
Waize Ali Noor, Advs. for R-2/UOI.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 21.02.2019 Arguments heard partly. At the request of learned counsel for the respondent, list on 22.02.2019.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 21, 2019 rc