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Delhi High Court - Orders

Medical Council Of India vs Sangeeta Sharma And Anr on 21 February, 2019

Author: Vipin Sanghi

Bench: Vipin Sanghi, A. K. Chawla

$~18
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 10451/2017 & CM APPLs. 42707-42708/2017, 42710/2017

       MEDICAL COUNCIL OF INDIA                ..... Petitioner
                   Through: Mr. Vikas Singh, Sr. Advocate with
                             Mr. T. Singhdev, Ms. Puja Sarkar,
                             Mr. Tarun Verma, Ms. Biakthansangi
                             Das, Ms. Amandeep Kaur and Mr.
                             Abhijit, Advs.
                   versus

       SANGEETA SHARMA AND ANR.                 ..... Respondents
                   Through: Mr. Adit S. Pujari, Ms. Vriti Anand
                            and Ms. Surabhi Dhar, Adv. for R-1.
                            Mr. Kirtiman Singh, CGSC and Mr.
                            Waize Ali Noor, Advs. for R-2/UOI.

       CORAM:
       HON'BLE MR. JUSTICE VIPIN SANGHI
       HON'BLE MR. JUSTICE A. K. CHAWLA
                    ORDER

% 21.02.2019 Arguments heard partly. At the request of learned counsel for the respondent, list on 22.02.2019.

VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 21, 2019 rc