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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(g)'Competent Authority' in relation to exercise of any powers means the Board of Directors or any other authority to whom powers are delegated under these Regulations or by the Board of Directors subject to the provisions of Act or the rules framed thereunder;