Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(e) in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 (e)any increase to the value of the land acquired likely to accrue from the use to which it will be put when acquired;
