Gujarat High Court
Shobhanaben Devendrabhai Darji vs Sanjaybhai Ambalal Shah & on 26 March, 2013
Author: M.D.Shah
Bench: M.D. Shah
SHOBHANABEN DEVENDRABHAI DARJI....Appellant(s)V/SSANJAYBHAI AMBALAL SHAH C/FA/4315/2009 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD FIRST APPEAL NO. 4315 of 2009 With FIRST APPEAL NO. 4316 of 2009 TO FIRST APPEAL NO. 4318 of 2009 ============================================= SHOBHANABEN DEVENDRABHAI DARJI....Appellant(s) Versus SANJAYBHAI AMBALAL SHAH & 4....Defendant(s) ============================================= Appearance: MR.HIREN M MODI, ADVOCATE for the Appellant(s) No. 1 MR PALAK H THAKKAR, ADVOCATE for the Defendant(s) No. 2 MR SUNIL B PARIKH, ADVOCATE for the Defendant(s) No. 5 NOTICE UNSERVED for the Defendant(s) No. 4 RULE SERVED for the Defendant(s) No. 1 SERVED BY AFFIX.(N) for the Defendant(s) No. 3 SERVED BY AFFIX.-(R) for the Defendant(s) No. 1 ============================================= CORAM: HONOURABLE MR.JUSTICE M.D. SHAH Date : 26/03/2013 ORAL ORDER
Office is directed to list First Appeal No.4309 of 2009 and First Appeal No.4310 of 2009 along with present first appeals.
Stand over to 15.04.2013.
(M.D.SHAH, J.) satish Page 1 of 1