Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 443] [Entire Act] State of Bihar - Subsection Section 443(8) in The Bihar Municipal Act, 2007 (8)It shall be the duty of a Polling Officer of a polling station to assist the Presiding Officer (Municipality) of such polling station in discharge of his functions.