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State of Karnataka - Section

Section 9 in Karnataka Universities of Agricultural Sciences Act, 1963

9. Officers of the University.

- The following shall be the officers of the University, namely: -
(1)The Chancellor,
(2)The Pro-Chancellor,
(3)The Vice-Chancellor,
(4)The Dean,
(5)The Comptroller,
(6)The Registrar,
(7)The Librarian,
(8)[ The Directors of Instruction.] [Clause (8) substituted for clauses (8) (9) and (10) by act 14 of 1986 w.e.f. 1.10.1986.]
(11)The Director of Research,
(12)The Director of Extension,
(13)The Heads of Divisions, and
(14)such other officers in the service of the University as may be declared by the Statutes to be officers of the University.