Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5)(iv) in The Port Of New Mangalore (Rates For The Use Of Wharf) Rules, 1977

(iv)fractions over 0.75 shall be reckoned as one unit.