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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Karnataka - Subsection

Section 101(1)(b) in The Karnataka Prohibition Act, 1961

(b)enter and inspect at any time by day or by night, any land on which toddy-producing trees licensed for tapping are growing or toddy is drawn from such trees, or any warehouse, shop or premises in which the licensed manufacturer or vendor manufactures, stores or sells any intoxicant, hemp, mhowra flowers or molasses or examines, tests, measures and weighs any stock of any such articles.