Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68A] [Entire Act] State of Kerala - Subsection Section 68A(2) in Kerala Cooperative Societies Act, 1969 (2)The Vigilance Officer shall conduct the inquiry and investigation in such manner, as may be prescribed.
