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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Puducherry - Subsection

Section 61(xvii) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(xvii)petition or appeal by a Government servant when presented to any superior officer of Government against orders of dismissal, reduction or suspension; copies of such orders filed with such appeals, and applications for obtaining such copies.