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Himachal Pradesh High Court

M/S. Saphnix Life Sciences And Anr. vs . Asif Ali on 25 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

M/s. Saphnix Life Sciences and anr. Vs. Asif Ali .

Cr.MMO No.271 of 2022 25.4.2022 Present: Mr. Bimal Gupta, Sr. Advocate with Mr. Gurinder Singh Parmar, Advocate, for the petitioners.

Mr. Karan Singh Kanwar, Advocate, for the respondent.

Cr.MMO No.271 of 2022 Notice. Mr. Karan Singh Kanwar, Advocate appears and waives service of notice on behalf of the respondent. Let copy of the petition be supplied to him within a day. Reply thereto, as prayed, be filed within three weeks.

Petitioner shall continue to attend hearing in the learned Trial Court, however, no effective order shall be passed against him till next date of hearing.

List for consideration on 26.5.2022.

(Vivek Singh Thakur) Judge 25th April, 2022 (mamta) ::: Downloaded on - 26/04/2022 20:10:22 :::CIS