Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. vs Deputy Commissioner Commercial Tax on 15 March, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.113 COURT NO.13 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 1581/2018
M/S APL APOLLO TUBES LTD. Appellant(s)
VERSUS
DEPUTY COMMISSIONER COMMERCIAL TAX & ANR. Respondent(s)
(IA No. 93928/2022 - CLARIFICATION/DIRECTION)
Date : 15-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Mr. R.S. Sharma, Adv.
Mr. Deepak Goel, AOR
Mr. Kumar Kartikay, Adv.
For Respondent(s) Mr. R. K. Raizada, Sr. Adv.
Mr. Bhakti Vardhan Singh, AOR
Mr. Ankit, Adv.
Mr. Dhruv Agrawal, Sr. Adv.
Mr. Nishit Agrawal, AOR
Ms. Kanishka Mittal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 16.03.2023 along with C.A. No. 4953 of 2012.
(NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.03.15 16:42:50 IST Reason: