Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(1)(u) in The Jodhpur National University, Jodhpur Act, 2009 (u)To borrow money with the approval of the sponsoring Body for the purposes of the University;