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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Oil Mines Regulations, 2017

(1)The manager of every mine shall be responsible for overall management, control, supervision and direction of the mine to ensure that the work is carried on in accordance with the provisions of the Act and of the regulations and orders made thereunder.